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Punjab and Haryana High Court: Media Misreported Remarks On Prime Minister - (01 Sep 2017)

Punjab and Haryana High Court has said that remarks made by Judges about Prime Minister being in- charge of the entire country and not just his party were used out of context by the media. It stressed that its comments were observations and not part of its verdict on the riots.

Tags : PUNJAB AND HARYANA HIGH COURT   RAM RAHIM  

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