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Punjab and Haryana HC Put Stay on Government‘s Deision Regarding Sandhu’s Removal - (29 Sep 2015)

Punjab and Haryana High Court while taking Mangal Singh Sandhu’s petition, has stayed Punjab Government’s decision to remove him as the officiating Punjab Agriculture Director and issued a notice to Government to file its reply by October 16.

Tags : PUNJAB AND HARYANA HIGH COURT  SANDHU  

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