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Delhi HC Slams Passport Office Over Ignorance of Order on Passport to Tibetans Born in India - (31 Aug 2017)

Delhi High Court has slapped a cost of Rs. 25,000 to be paid to a man whose passport was revoked on illusory grounds ranging from concealment of his parents’ Tibetan origin to Intelligence Bureau report that he has purchased several properties with funds from the foreign government.

Tags : DELHI HIGH COURT   PASSPORT  

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