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GST Intelligence Arm to be Regulator for Gems & Jewellery Sector Under PMLA to Monitor Black Money - (29 Aug 2017)

GST intelligence arm, Directorate General of Goods and Service Tax Intelligence, has been named the regulator for dealing with money laundering cases in the gems and jewellery sector.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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