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#GST: Govt Extends Due Date for Filing GSTR-6 - (29 Aug 2017)

Central Government recently extended the due date for filing GSTR-6 till September. As per the new Notification, Input Service Distributor can file return for the month of July till 8th September. The return for the month of August can be filed till 23rd September.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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