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Delhi High Court Dismisses Kejriwal’s Plea Against Speedy Trial in Defamation Case - (29 Aug 2017)

Delhi High Court has dismissed a plea by Chief Minister Arvind Kejriwal against the decision of a single judge bench to expedite hearing of a civil defamation suit filed by Union finance minister Arun Jaitley against him and five other AAP leaders.

Tags : DELHI HIGH COURT   ARVIND KEJRIWAL   ARUN JAITLEY  

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