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SC Orders 10 Lakh Compensation, Free Medical Facilities For 10-Yr-Old Rape Survivor - (29 Aug 2017)

Supreme Court has directed Chandigarh administration to pay a compensation of Rs 10 lakh to a 10-year-old rape victim who recently delivered a baby girl after her plea to abort the unwanted pregnancy was turned down.

Tags : SUPREME COURT   RAPE SURVIVOR  

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