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Ram Rahim Singh Sentenced to 20 Years in Jail in Two Rape Cases - (29 Aug 2017)

A Special CBI Court has sentenced Dera Sacha Sauda Chief Gurmeet Ram Rahim Singh ‘Insan’ to 20 years in prison in two rape cases. The controversial guru was found guilty of rape charges by the Court on Friday and has been lodged up in Rohtak jail since.

Tags : CBI COURT   GURMEET RAM RAHIM SINGH  

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