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Denomination of the notes of value of Rs 200 specified- (Ministry of Finance ) (23 Aug 2017)

MANU/EAFF/0036/2017

Banking

In exercise of the powers conferred by Sub-section (1) of Section 24 of the Reserve Bank of India Act, 1934 and on the recommendations of the Central Board of Directors of the Reserve Bank of India, the Central Government hereby specifies the denomination of bank notes of the value of two hundred rupees.

Tags : DENOMINATION   NOTES OF VALUE OF RS 200  

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