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Delhi High Court Slams Arvind Kejriwal For Plea Against Speedy Trial - (28 Aug 2017)

Delhi High Court has rapped Delhi Chief Minister Arvind Kejriwal for questioning the decision of a Judge to expedite hearing of a defamation suit filed by Union minister Arun Jaitley against him and five other Aam Aadmi Party leaders.

Tags : DELHI HIGH COURT   ARVIND KEJRIWAL  

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