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Delhi HC Upholds CIC Order, Says IB Liable to Share Report on Whistleblower IFS Officer - (28 Aug 2017)

Delhi High Court has upheld order of Central Information Commission directing the Intelligence Bureau & Ministry of Environment and Forests to share with him a copy of IB report on his harassment and implication in various cases for pointing out corrupt practices during his tenure as forest officer.

Tags : DELHI HIGH COURT   CENTRAL INFORMATION COMMISSION  

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