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Punjab, Haryana HC: Attach Properties of Ram Rahim Singh to Compensate for Destruction - (28 Aug 2017)

Punjab and Haryana High Court has ordered the attachment of all properties owned by Gurmeet Ram Rahim Singh to compensate for loss of property and destruction caused by his supporters in the states.

Tags : PUNJAB & HARYANA HIGH COURT   GURMEET RAM RAHIM  

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