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Punjab & Haryana High Court: Haryana Govt Surrendered Before Dera Sacha Sauda Followers - (28 Aug 2017)

Punjab and Haryana High Court castigated Manohar Lal Khattar government over the deadly violence that erupted in state, saying it had “surrendered” before the followers of Dera Sacha Sauda head Gurmeet Ram Rahim Singh for “political considerations”.

Tags : PUNJAB & HARYANA HIGH COURT   GURMEET RAM RAHIM  

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