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CBI Court Convicts Gurmeet Ram Rahim Singh in Rape Case, Quantum of Sentence on Monday - (25 Aug 2017)

Special Central Bureau of Investigation court has convicted Dera Sacha Sauda Chief Gurmeet Ram Rahim Singh in a rape case registered against him in 2002. The quantum of sentence will be decided on Monday.

Tags : CENTRAL BUREAU OF INVESTIGATION   DERA SACHA SAUDA CHIEF   GURMEET RAM RAHIM SINGH  

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