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Delhi HC: No Relief For Salman Khurshid in DPS Society Expulsion - (25 Aug 2017)

Delhi High Court has refused to give any relief to Congress leader Salman Khurshid on his plea seeking interim stay on his expulsion from the membership of Delhi Public School (DPS) Society in 2015.

Tags : DELHI HC   SALMAN KHURSHID   DPS SOCIETY  

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