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MP HC Notice on Plea for Probe into Domicile of Candidates Admitted to Medical, Dental Courses - (24 Aug 2017)

Madhya Pradesh High Court has served notices on a petition seeking direction to trace and cancel admission of candidates who belonged to other states allegedly deceitfully secured admission on the seats of state quota by furnishing wrong information of their domicile.

Tags : MADHYA PRADESH HIGH COURT   MEDICAL   DENTAL COURSES  

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