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Delhi HC: Strictly Abide by Principles of Natural Justice in Sexual Harassment Complaints - (24 Aug 2017)

Delhi High Court has ordered Internal Complaints Committee (ICC) to complete inquiry into complaints of sexual harassment against Ashok Kumar Singh, a teaching staff at Dyal Singh Evening College, within three months, while strictly abiding by the principles of natural justice.

Tags : SUPREME COURT   SEXUAL HARASSMENT  

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