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Delhi HC Rejects J. Karnan’s Plea Against SC Registrar & His Challenge Against Contempt of Court Act - (24 Aug 2017)

Delhi High Court has dismissed writ petition filed by Justice Karnan challenging the vires of Contempt of Court Act and against the order dated 12th of May, 2017 of Registrar (Judicial-I) of Supreme Court of India.

Tags : SUPREME COURT   JUSTICE KARNAN  

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