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Supreme Court Expresses Concern over Depleting Tree Cover, Rising Pollution Around Taj Mahal - (24 Aug 2017)

Supreme Court has rapped Centre and UP Government for 'trying to destroy the Taj Mahal' by not being able to control high levels of pollution. The Apex Court has also expressed concern over the incessant cutting down of trees, which if not stopped soon enough, will significantly damage its beauty.

Tags : SUPREME COURT   TAJ MAHAL  

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