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Delhi HC Sets Aside LG Order Cancelling Bungalow Allotted to AAP - (23 Aug 2017)

Delhi HC has set aside an order of the Lieutenant Governor cancelling the allotment of a bungalow to the Aam Aadmi Party in the heart of the capital, saying no reason was given for the action.

Tags : DELHI HC   LG ORDER   AAP  

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