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Delhi HC Asks Arvind Kejriwal to Respond to Allegations of Perjury Made by Arun Jaitley - (23 Aug 2017)

Delhi High Court has issued notice to Arvind Kejriwal asking him to respond to allegation made by Arun Jaitley that the AAP leader had filed a false affidavit regarding the fact that he had not instructed his Counsel to use derogatory words against the Union Minister.

Tags : DELHI HC   ARVIND KEJRIWAL   ARUN JAITLEY  

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