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Delhi High Court Verdict on Cricket Broadcasting Rights in India Upheld by Supreme Court - (23 Aug 2017)

Supreme Court has upheld the Delhi High Court's verdict barring Prasar Bharati from sharing with cable operators through Doordarshan channels the live feed of cricket matches of which private broadcasters such as ESPN and Star had the exclusive rights.

Tags : DELHI HIGH COURT   SUPREME COURT   CRICKET BROADCATING RIGHTS  

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