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Gujarat High Court Slams Civic Bodies Over Wastage of Public Money, Poor Condition of Roads - (22 Aug 2017)

Gujarat High Court has expressed dismay at the state of roads in city of Ahmedabad, and granted Ahmedabad Municipal Corporation four weeks’ time to come up with a vigilance inquiry report on contracts and work orders over the damage sustained by city roads.

Tags : DELHI HIGH COURT   POOR CONDITION   ROADS  

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