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Format for compliance report on Corporate Governance to be submitted to stock exchanges- (Securities and Exchange Board of India) (24 Sep 2015)

MANU/SCOG/0001/2015

Capital Market

In addition to the submission of the quarterly compliance report on corporate governance every quarter by listed entities, the Securities Exchange Board of India has provided formats for additional reports on Corporate Governance on an annual and bi-annual basis.

Tags : CORPORATE GOVERNANCE   FORMAT   REPORT   QUARTERLY  

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