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Delhi High Court Rejects Dec 16 Gangrape Convict Plea to Get True DNA Report - (05 Aug 2015)

Delhi High Court has dismissed a plea by two of the four death row convicts in the December 16, 2012, gangrape-cum-murder case of a 23-year-old girl to provide true copies of articles used for DNA testing during the investigation of the case.

Tags : DELHI HIGH COURT   DNA REPORT   GANGRAPE  

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