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#GST: Govt Notifies Date & Conditions for E-Filing of Form to Avail Transitional ITC - (21 Aug 2017)

Central Government has notified the conditions for furnishing return in FORM GSTR-3B electronically through common portal for the month of July, 2017, for prescribed registered persons.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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