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#GST: Govt Notifies Amended CGST Rules, Releases Form for Grant of UIN to UN Bodies - (21 Aug 2017)

Central Government has notified the amended Central Goods and Services Tax (CGST) Rules, 2017. It also released the application/form for grant of Unique Identity Number (UIN) to UN Bodies/ Embassies /others.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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