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Supreme Court to Govt: Do You Want to Destroy 'Taj Mahal' - (18 Aug 2017)

Supreme Court, while hearing an application seeking its nod to cut over 400 trees to lay down an additional railway track between Mathura in Uttar Pradesh to Delhi, has asked government “Do you want to destroy” the world famous Taj Mahal.

Tags : SUPREME COURT   TAJ MAHAL  

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