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Delhi High Court Rejects NDTV's Plea Against I-T Reassessment - (17 Aug 2017)

Delhi High Court has upheld Income Tax Department's decision to initiate re-assessment proceedings against media house NDTV for assessment years 2008-09 and 2009-10, holding that authority had reasons to believe that some transactions of those years were "bogus".

Tags : DELHI HIGH COURT   NDTV  

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