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NHRC Notice to UP Govt Over Gorakhpur Hospital Tragedy - (16 Aug 2017)

National Human Rights Commission (NHRC), while taking suo motu cognizance of media reports over Gorakhpur hospital tragedy, has issued notice to Government of Uttar Pradesh seeking detailed report over deaths of at least 70 children at Baba Raghav Das (BRD) Medical College, Gorakhpur.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   GORAKHPUR HOSPITAL  

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