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Bombay HC Annuls Order Declaring Candidate For Sub-Inspector Post Unfit Due To His Tattoos - (16 Aug 2017)

Bombay High Court has set aside an order declaring a candidate for post of Sub-Inspector in Central Industrial Security Force as unfit due to tattoos and asked them to allow the candidate to participate in final selection process.

Tags : BOMBAY HIGH COURT   CENTRAL INDUSTRIAL SECURITY FORCE  

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