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Supreme Court: Karti Chidambaram Can’t Leave Country Without Joining Probe - (16 Aug 2017)

Supreme Court has said that Karti Chidambaram will not be allowed to leave the country unless he joins probe investigating allegations of irregularity against him in a corruption case involving kickbacks paid by INX Media for obtaining clearance from the Foreign Investment Promotion Board.

Tags : SUPREME COURT   KARTI CHIDAMBARAM  

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