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CIC to Centre: 'Clarify Stand on Claims of Taj Mahal Being a Shiva Temple' - (14 Aug 2017)

Central Information Commission has recommended that Ministry of Culture should clarify its stand on conflicting claims regarding Taj Mahal being a Shiva Temple rather than a mausoleum built by Shahjahan.

Tags : CENTRAL INFORMATION COMMISSION   TAJ MAHAL  

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