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#GST: Haryana Govt Issues Guidelines for Inspection/ Detention of Conveyances - (11 Aug 2017)

Haryana State Government has issued guidelines for road side checking and inspection/detention of conveyances under GST regime. As per GST law, Govt. is empowered to prescribe documents which must be carried by person-in-charge of conveyance carrying any consignment of goods.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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