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Gujarat High Court Quashes Norms for Common Counselling For Seats In Ayurveda Colleges - (09 Aug 2017)

Gujarat HC has quashed Rules permitting common counselling for admissions to management quota seats in courses of Bachelor of Ayurveda, Medicine & Surgery (BAMS), Bachelor of Homeopathic Medicine & Surgery (BHMS) Bachelor of Physiotherapy (BPT) and Bachelor of Science in Nursing (B.Sc. Nursing).

Tags : GUJARAT HIGH COURT   AYURVEDA COLLEGES  

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