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Supreme Court Agrees to Include Urdu as a Language in NEET for 2018-19 Session - (09 Aug 2017)

Supreme Court has considered submission of Centre that it was willing to include Urdu as a language in NEET, the common entrance test for admission into medical courses, from academic session 2018-19 onwards.

Tags : SUPREME COURT   NEET 2018-19  

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