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CBEC Asks Exporters to Register their Bank Accounts with Customs for IGST Refunds - (08 Aug 2017)

Central Board of Excise and Customs (CBEC) has asked exporters to register their Bank Accounts with Customs for Integrated Goods and Services Tax (IGST) refunds before filing shipping bills.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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