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#GST Council Brings Down Tax Rates on Agricultural Services to 12% - (08 Aug 2017)

GST Council has brought down agriculture services, tax rate of post-harvest and storage to 12% from current 18%. Tax rate for entry into planetariums has been reduced to 18% from 28%.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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