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#GST Council Freezes Rate for Printing Books, Newspapers at 12% If Services Supplied by 3rd Party - (08 Aug 2017)

GST Council has said that tax rate of job work for printing books and newspapers will be 12% if service is supplied by someone else, while GST rate will remain 5% if it is printed by same organization.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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