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#GST Council Freezes Rate for Textile Job Works at 5%, Cuts Rate for Govt Works Contract to 12% - (08 Aug 2017)

GST Council in its 20th meeting has fixed GST rate for textile job works at 5 percent, and cut rate for government works contract to 12 percent with benefits of Input Tax Credit.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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