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Kerala High Court Revokes BCCI's Life Ban on Sreesanth - (08 Aug 2017)

Kerala High Court has revoked life ban imposed on cricketer S Sreesanth by Board of Control for Cricket in India due to his alleged involvement in a spot-fixing scandal, which marred the Indian Premier League in 2013.

Tags : SUPREME COURT   SREESANTH   BCCI  

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