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GSTN Asks Traders to File July Returns from 5 Aug Onwards - (04 Aug 2017)

Goods and Services Tax Network (GSTN) will open the facility of filing returns from 5th August 2017. By this, the first GST return for the month of July can be filed till 20th August.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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