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SC: Clarify Doubts Over Forest-Environment Clearance For Kalsa-Bhandura Project - (04 Aug 2017)

Supreme Court has directed Union Ministry of Environment, Forests & Climate Change and State of Karnataka to file affidavits, within one week, as to whether the State has filed an application for forest and environment clearance in relation to Kalsa-Bhandura project in Western Ghats.

Tags : SUPREME COURT   KALSA-BHANDURA PROJECT  

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