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#Hit-And-Run Case: Calcutta High Court Raps Trial Court for Discharging Ex-MLA - (03 Aug 2017)

Calcutta High Court has ordered trial of former RJD MLA Mohd. Sohrab for allegedly shielding his son Sambia who has been accused of killing an IAF corporal in a hit-and-run case last year during the Republic Day parade rehearsal.

Tags : CALCUTTA HIGH COURT   HIT-AND-RUN CASE  

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