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#Noida Land Allotment Scam: Supreme Court Upholds Conviction of Former UP Chief Secretary - (03 Aug 2017)

Supreme Court has upheld conviction of former UP Chief Secretary Neera Yadav and former IAS officer Rajiv Kumar in Noida land allotment scam that took place between 1993 and 1995.

Tags : SUPREME COURT   NOIDA LAND ALLOTMENT SCAM  

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