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#Law Clerks: Hyderabad HC Allows 3-Year LLB Course Graduates to Participate in Recruitment - (02 Aug 2017)

Hyderabad High Court has paved the way for 3-year LLB Course graduates to apply for post of Law Clerk, directing the Registry to amend a notification which had made eligible only graduates from 5-year law course.

Tags : HYDERABAD HIGH COURT   LLB COURSE GRADUATES  

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