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#Dahi Handi: Supreme Court Asks Bombay High Court to Review its Order on Age, Height - (02 Aug 2017)

Supreme Court has asked Bombay High Court to review its order barring people below 18 years of age from taking part in forming human pyramid in dahi handi festival on Janmashtami and also consider relaxing its direction fixing the maximum height of pyramid to 20 feet.

Tags : SUPREME COURT   DAHI HANDI  

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