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#Timely Payment of Salaries in Pvt Eng Colleges: Supreme Court Asks AICTE to Take a Call - (02 Aug 2017)

Supreme Court has directed All India Council for Technical Education (AICTE) to decide on issue of regularizing and ensuring timely payment of salaries in private engineering colleges in India.

Tags : SUPREME COURT   ALL INDIA COUNCIL FOR TECHNICAL EDUCATION  

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