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#RERA: 23 States Notify Rules, Six Misses July 31 Deadline - (01 Aug 2017)

The July-31 deadline to register projects under the Real Estate Regulatory Act (RERA) is over, however, six states are yet to notify rules. These include Goa, Himachal Pradesh, Kerala, Telangana, Tripura and West Bengal.

Tags : REAL ESTATE REGULATORY ACT  

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