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#LL.B._Admission: Madras HC Says 'No' to Plea to Create Additional Seats - (01 Aug 2017)

Madras High Court has refused to create additional seats for open category in Tamil Nadu Dr. Ambedkar Law University, and rejected a Petition filed by a student who had missed out on an opportunity to secure admissions due to a higher percentage of seats being reserved for different categories.

Tags : MADRAS HIGH COURT   #LL.B._ADMISSION  

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